SANDEEP N. BHATT,CONCILIATOR - . ANSHIN H. DESAI (SENIOR ADVOCATE, HIGH COURT OF GUJARAT)

77 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• NATIONAL INSURANCE CO LTD v. BHARATBHAI CHANDUBHAI PATEL — Gujarat High Court (2022-08-13)
• ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED v. SHAKUNTALABEN GOPALBHAI THAKOR — Gujarat High Court (2022-08-13)
• UNITED INDIA INSURANCE COMPANY LIMITED. v. BHARATBHAI NATHABHAI TANK — Gujarat High Court (2022-08-13)
• NATIONAL INSURANCE COMPANY LTD. v. JUJARSINH DARJANSINH DABHI — Gujarat High Court (2022-08-13)
• UNTIED INDIA INSURANCE CO. LTD v. MINOR ROMI M SHAH — Gujarat High Court (2022-08-13)
• NATIONAL INSURANCE COMPANY LIMITED THROUGH AUTHORISE v. HANIFBHAI BODUBHAI KHIRANI — Gujarat High Court (2022-08-13)
• NATIONAL INSURANCE COMPANY v. HEIRS OF KAVITABEN @ KAMESH RAKESHBHAI MISHRA, NARPATBHAI — Gujarat High Court (2022-08-13)
• NATIONAL INSURANCE CO. v. MANOJKUMAR KANTIBHAI PARMAR — Gujarat High Court (2022-08-13)
• NEW INDIA ASSURANCE CO. LTD. PORBANDAR v. SALIM MAHAMAD PATHAN — Gujarat High Court (2022-08-13)
• NATIONAL INSURANCE COMPANY LTD. v. RAVJIBHAI DAHYABHAI VANVI — Gujarat High Court (2022-08-13)