SANDEEP MOUDGIL,. DEEPAK GUPTA

23 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• NIRMALJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-04-17)
• BALWANT KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2024-10-09)
• KHUSHPAL SINGH PANNU v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-09)
• BALKAR SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-09)
• SUKHDEV SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-09)
• BALDEV SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-09)
• JOGINDER SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-09)
• SARWAN SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-09)
• NIRBHAI SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2024-10-09)
• MANROOP KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-09)