LexSANDEEP MOUDGIL
20,389 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 20389 |
Disposal nature
| DISMISSED | 8336 |
| ALLOWED | 6174 |
| DISPOSED OF | 5879 |
Recent judgments
- BALJINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-05)
- JAGDEEP SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-05)
- DEVENDER SINGH RAUTELA v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-05)
- ABHINAV TAKSHAK v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-05)
- YOGESH KUMAR SHARMA v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-05)
- BALJINDER SINGH ALIAS RANCH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-05)
- AASIN AND OTHERS v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-05)
- YUDHVEER SINGH ALIAS JUDHU v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-05)
- JASKARAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-05)
- NIRMAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-05)