SANDEEP MEHTA,YOGENDRA KUMAR PUROHIT

21 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• CAREER POINT SCHOOL OF HEALTH AND ALLIED SCIENCE v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-03-14)
• RAJANI v. THE DIRECTOR AYURVED DEPARTMENT — Rajasthan High Court (2023-01-27)
• M/S. NAKODA MEDICAL AGENCIES v. UNION OF INDIA — Rajasthan High Court (2023-01-27)
• JAIN AUTOMOBILES v. UNION OF INDIA — Rajasthan High Court (2023-01-27)
• DINESH KUMAR PATIDAR v. UNION OF INDIA — Rajasthan High Court (2023-01-25)
• VIJAY DHAKER v. NUCLEAR POWER CORPORATION OF INDIA LTD. (NPCIL) — Rajasthan High Court (2023-01-25)
• STATE OF RAJASTHAN v. KHETA RAM SIYOL — Rajasthan High Court (2023-01-25)
• SURENDRA KUMAR BORDIA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-25)
• VIKRAM RANA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-01-24)
• STATE OF RAJASTHAN v. KAPIL VYAS — Rajasthan High Court (2023-01-24)