LexSANDEEP MEHTA,VINIT KUMAR MATHUR
793 recorded High Court judgment(s) · 2015–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 793 |
Disposal nature
| DISMISSED | 330 |
| ALLOWED | 264 |
| DISPOSED OF | 167 |
| PARTLY ALLOWED | 26 |
| WITHDRAWN | 4 |
| DISMISS IN DEFAULT | 2 |
Recent judgments
- SUNITA DHAKA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-04-25)
- ROHTASH v. STATE OF RAJASTHAN-STATE — Rajasthan High Court (2022-12-15)
- JAGDISH v. STATE — Rajasthan High Court (2022-12-15)
- DEVENDRA KUMAR SONI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-15)
- RAJPAL DUDI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-15)
- DEVARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-15)
- SMT. CHOTA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-07)
- RAJUNATH @ RAJENDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-07)
- RAMESH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-07)
- ASHARAM @ ASHUMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-07)