LexSANDEEP MEHTA,VIJAY BISHNOI
226 recorded High Court judgment(s) · 2019–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 226 |
Disposal nature
| DISMISSED | 96 |
| ALLOWED | 67 |
| DISPOSED OF | 51 |
| WITHDRAWN | 6 |
| PARTLY ALLOWED | 3 |
| TRANSFERRED | 1 |
| BOGUS | 1 |
| PREMPTORY | 1 |
Recent judgments
- KARAN SINGH BHATI v. STATE OF RAJASTHAN — Rajasthan High Court (2024-04-15)
- M/S ABHAY SALES AGENCIES v. SUPERINTENDENT, RANGE-III, CENTRAL GOODS AND SER. TAX — Rajasthan High Court (2023-12-11)
- SUO-MOTO v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-12)
- SURESH KUMAR v. STATE OF RAJASTHAN-STATE — Rajasthan High Court (2022-07-12)
- STATE OF RAJASTHAN v. RAM GOPAL JAGA — Rajasthan High Court (2022-07-12)
- STATE OF RAJASTHAN v. RAM GOPAL JAGA — Rajasthan High Court (2022-07-12)
- ULTRA TECH NATHDWARA CEMENT LTD. v. UNION OF INDIA — Rajasthan High Court (2022-07-12)
- SURESH CHANDRA KATARIA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-12)
- PRAKASH SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-05-13)
- RANVEER @ SETHI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-04-29)