LexSANDEEP MEHTA,SAMEER JAIN
283 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 283 |
Disposal nature
| DISPOSED OF | 164 |
| DISMISSED | 77 |
| ALLOWED | 31 |
| WITHDRAWN | 3 |
| PARTLY ALLOWED | 3 |
| PREMPTORY | 2 |
| DISMISS IN DEFAULT | 1 |
| MODIFIED | 1 |
Recent judgments
- ANIL JAIN v. HEMKANTA JAIN — Rajasthan High Court (2023-10-12)
- RAM PRATAP S/O SHRI RAMCHANDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-14)
- UNION OF INDIA v. FATEH SINGH (NOW DECEASED) SON OF SHRI RAM CHANDRA — Rajasthan High Court (2022-10-14)
- DINESH KUMAR@PAHALWAN S/O SHRI HETRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-14)
- UNION OF INDIA THROUGH ENGINEER IN CHIEF,BRANCH, ARMY HQ KASHMIR HOUSE v. BHOOP SINGH SON OF SHRI BANSHIDHAR — Rajasthan High Court (2022-10-14)
- RAHUL S/O SHRI VISHAMBHAR @ KALWA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-14)
- SNEHLATA W/O SHRI SHIV CHARAN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-14)
- PAWAN S/O SHRI KUNWAR PAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-14)
- RAMESH KUMAR S/O SH. HARISHCHANDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-14)
- RAMKHILADI S/O LATE SHRI MOOLCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-14)