SANDEEP MEHTA,REKHA BORANA

146 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• STATE OF RAJASTHAN v. M/S JAIN CHEMICALS AND SEEDS SUPPLIERS — Rajasthan High Court (2023-07-14)
• ALL INDIA TOURIST PERMIT BUS OWNER ASSOCIATION v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-05)
• UNION OF INDIA v. M/S MAHESHWARI ENTERPRISES — Rajasthan High Court (2023-02-03)
• PAPPU BHUNKAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-09)
• MULARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-09)
• VIJAY KUMAR GOYAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-09)
• VIRENDRA KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-01-09)
• PRABHULAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-01-09)
• STATE OF RAJASTHAN v. HIMANSHOO MEHTA — Rajasthan High Court (2023-01-09)
• STATE OF RAJASTHAN v. M/S GALAXY MINING AND ROYALTIES — Rajasthan High Court (2023-01-09)