LexSANDEEP MEHTA,RAMESHWAR VYAS
287 recorded High Court judgment(s) · 2020–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 287 |
Disposal nature
| DISPOSED OF | 96 |
| DISMISSED | 89 |
| ALLOWED | 89 |
| WITHDRAWN | 7 |
| PARTLY ALLOWED | 6 |
Recent judgments
- MAHARAJ SINGH S/O SURGYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-23)
- BANSHI RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-06-15)
- SHRAWAN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-06-15)
- PARMESHWAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-06-15)
- MAHENDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-06-15)
- PURANMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-06-15)
- THANA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-06-15)
- SURRENDRE KUMAR v. STATE — Rajasthan High Court (2022-04-26)
- RANJEETRAM @ SONU v. STATE OF RAJASTHAN — Rajasthan High Court (2022-04-13)
- PEERU ARYA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-04-13)