SANDEEP MEHTA,RAJENDRA PRAKASH SONI

85 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• SHRI SHAILESH D. VARDHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2023-05-12)
• GIRIRAJ GUJRATI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-13)
• BANSWARA SYNTEX LIMITED v. UNION OF INDIA — Rajasthan High Court (2023-02-13)
• KISHNA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-13)
• VALJI PATIDAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-02-13)
• STATE OF RAJASTHAN v. BHAWANI SHANKAR MOORH — Rajasthan High Court (2023-02-13)
• HARDAT SINGH GILL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-02-09)
• STATE OF RAJASTHAN, THROUGH THE SECRETARY v. RAJBALA — Rajasthan High Court (2023-02-09)
• STATE OF RAJASTHAN v. BASTI RAM — Rajasthan High Court (2023-02-09)
• GODIYA @ GODA RAM @ GORDHAN @ GAUTAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-09)