SANDEEP MEHTA,PUSHPENDRA SINGH BHATI

81 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• HUKMA RAM v. STATE OF RAJASTHAN-STATE — Rajasthan High Court (2021-12-01)
• LALITA DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-01)
• SATYENDRA LOHAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-28)
• NARENDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-27)
• ACHALA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-01)
• VARISH SAHA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-12)
• NATHURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-09)
• NANDU @ NAND KISHORE v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-05)
• SATYANARAYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-04)
• SH. KRISHAN @ BABLU v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-09)