SANDEEP MEHTA,P.K. LOHRA

25 recorded High Court judgment(s) · 2015–2022

Courts

Disposal nature

Recent judgments

• ANITA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-07-18)
• PREMSHANKAR v. LADADEVI GADIYA — Rajasthan High Court (2019-08-08)
• CHANDRA PRAKASH v. DINESH KUMAR — Rajasthan High Court (2019-08-07)
• M/S GANPAT UDHYOG v. LRS OF JAGDISH PRAKASH — Rajasthan High Court (2019-08-05)
• MEHBOOB KHAN v. STATE — Rajasthan High Court (2019-08-01)
• BAJRANG LAL CHHIMPA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-06-21)
• BHANWAR GIRI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-02-14)
• BHOMA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2019-02-01)
• WAJIYA v. STATE — Rajasthan High Court (2018-12-18)
• MANOJ v. STATE OF RAJASTHAN — Rajasthan High Court (2018-12-17)