SANDEEP MEHTA,MANOJ KUMAR GARG

186 recorded High Court judgment(s) · 2019–2024

Courts

Disposal nature

Recent judgments

• DHANNA @ DHANRAJ v. STATE OF RAJASTHAN — Rajasthan High Court (2024-08-01)
• GIRDHARI LAL VATWANI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-09-19)
• SUMIT SINGHAL v. STATE — Rajasthan High Court (2022-06-29)
• STATE OF RAJASTHAN v. JAI KISHAN BISHNOI — Rajasthan High Court (2022-01-20)
• RANJEET SINGH v. STATE — Rajasthan High Court (2021-12-08)
• IN RE A REF. U/S 395 2 CR.P.C. BY DISTRICT AND SESSIONS JUDGE, PALI v. UNKNOWN — Rajasthan High Court (2021-12-03)
• DEENDAYAL @ DAYALA AND ANR. v. STATE — Rajasthan High Court (2021-11-16)
• DHULA v. STATE — Rajasthan High Court (2021-08-10)
• SHAMSHUDDIN QURESHI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-08-04)
• RAJU SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-08-04)