LexSANDEEP MEHTA,KUMARI PRABHA SHARMA
337 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 337 |
Disposal nature
| DISMISSED | 129 |
| ALLOWED | 103 |
| DISPOSED OF | 98 |
| WITHDRAWN | 3 |
| MODIFIED | 2 |
| By Administrative Order dt. 12.01.2019 | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- PRATAP SINGH v. STATE — Rajasthan High Court (2020-11-04)
- BABU KHAN v. STATE — Rajasthan High Court (2020-11-03)
- CHENA RAM v. STATE — Rajasthan High Court (2020-11-03)
- SHRAWAN @ SABLA RAM v. STATE — Rajasthan High Court (2020-11-03)
- SOKARAM @ CHOGARAM v. STATE — Rajasthan High Court (2020-11-03)
- MOHAD FAROQUE v. STATE — Rajasthan High Court (2020-11-03)
- SMT LACHHIBAI v. STATE — Rajasthan High Court (2020-11-02)
- UMEDA RAM v. STATE — Rajasthan High Court (2020-11-02)
- VARSHA MEHRA v. STATE — Rajasthan High Court (2020-11-02)
- VIJAY KUMAR @ KHUSI LAL v. STATE — Rajasthan High Court (2020-11-02)