LexSANDEEP MEHTA,KULDEEP MATHUR
1,007 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1007 |
Disposal nature
| DISPOSED OF | 706 |
| DISMISSED | 191 |
| ALLOWED | 70 |
| WITHDRAWN | 22 |
| PREMPTORY | 6 |
| PARTLY ALLOWED | 4 |
| DISPOSED BY NONPV | 3 |
| INTERM ORDER | 3 |
Recent judgments
- YOGENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-17)
- M/S. SHRINATH TRAVEL AGENCY v. STATE and ORS — Rajasthan High Court (2023-02-08)
- RAJHANS PROCESSORS v. UNION OF INDIA — Rajasthan High Court (2023-02-08)
- M/S. SRINATH TRAVEL AGENCY, v. STATE and ORS — Rajasthan High Court (2023-02-08)
- M/S. SRINATH TRAVELS AGENCY v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-08)
- M/S. SHRINATH TRAVEL AGENCY v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2023-02-08)
- M/S. SHRINATH TRAVEL AGENCY v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2023-02-08)
- GANGA SINGH and ANR v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-18)
- STATE OF RAJASTHAN v. BHAGWAN SINGH AND ANR — Rajasthan High Court (2023-01-18)
- PREM KUMAR v. STATE OF RAJSTHAN — Rajasthan High Court (2023-01-18)