LexSANDEEP MEHTA,FARJAND ALI
229 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 229 |
Disposal nature
| DISPOSED OF | 105 |
| DISMISSED | 70 |
| ALLOWED | 37 |
| WITHDRAWN | 13 |
| PARTLY ALLOWED | 2 |
| DISPOSED BY NONPV | 1 |
| PREMPTORY | 1 |
Recent judgments
- GANESH RAM AND ANR v. STATE — Rajasthan High Court (2022-12-21)
- STATE v. GANESH RAM AND ANR — Rajasthan High Court (2022-12-21)
- MAHENDRA SINGH AND ORS v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-15)
- STATE OF RAJASTHAN v. MUKAN SINGH and ORS — Rajasthan High Court (2022-11-17)
- STATE OF RAJASTHAN v. MUKAN SINGH and ORS — Rajasthan High Court (2022-11-17)
- BHAGIRATH AND ORS v. STATE OF RAJASTHAN — Rajasthan High Court (2022-11-17)
- BHOOP RAM v. STATE — Rajasthan High Court (2022-10-21)
- UNION OF INDIA v. LALITA CHHIMPA — Rajasthan High Court (2022-10-20)
- UNION OF INDIA v. BHARTENDU GAUR — Rajasthan High Court (2022-10-20)
- UNION OF INDIA v. BHARAT KUMAR PANT — Rajasthan High Court (2022-10-20)