LexSANDEEP MEHTA,DINESH MEHTA
29 recorded High Court judgment(s) · 2017–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 29 |
Disposal nature
| DISPOSED OF | 25 |
| DISMISSED | 3 |
| ALLOWED | 1 |
Recent judgments
- VISHAKHASINGH v. MADHARAM — Rajasthan High Court (2023-05-16)
- MAMTA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-03-16)
- ANJU v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-21)
- MEERA MEENA v. THE DIRECTOR — Rajasthan High Court (2023-02-04)
- JETHI DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-22)
- STATE OF RAJASTHAN STATE v. BALURAM — Rajasthan High Court (2022-12-22)
- HANUMAN SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-12-21)
- KALU v. UNION OF INDIA — Rajasthan High Court (2022-12-20)
- DALPAT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-20)
- M/S SUN ON MOUNT HOTELS PRIVATE LIMITED v. M/S. JAIN BANDHU SNEH RESORTS PRIVATE LIMITED — Rajasthan High Court (2020-01-04)