SANDEEP MEHTA,DEVENDRA KACHHAWAHA

425 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• HANUMANRAM @ HARISH @ HADYA v. STATE — Rajasthan High Court (2023-10-07)
• PANCHA RAM v. STATE — Rajasthan High Court (2021-11-16)
• ARJUN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-28)
• DINESH v. STATE — Rajasthan High Court (2021-09-28)
• SUDHIR KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-28)
• SHRAWAN SINGH v. STATE — Rajasthan High Court (2021-09-28)
• JOSHNATH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-28)
• DILIP v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-05)
• LAXMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-05)
• PRAVEEN v. STATE — Rajasthan High Court (2021-08-05)