SANDEEP MEHTA,CHANDRA KUMAR SONGARA

28 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• RAJESH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-18)
• HARI RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
• BHANWAR LAL PANDAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
• SHIV NARAYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
• NACHNA-HRRL REFINARY PACHPADRA (RAJASTHAN) v. JAGMALA RAM — Rajasthan High Court (2022-08-26)
• RAMBAKSH v. MR. ANAND KUMAR — Rajasthan High Court (2022-08-25)
• SHANTI DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-25)
• LAXMAN SINGH KHOR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-25)
• RAMESH KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-25)
• MS. SUMITRA BISHNOI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-08-25)