SANDEEP MEHTA,BIRENDRA KUMAR

22 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• SMT.SANTOSH DEVI v. VIJAY KUMAR AND ORS. — Rajasthan High Court (2024-04-05)
• PAWAN KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-03-10)
• SAHIRAM MEGHWAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-01-10)
• ANIL GODARA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-01-10)
• RAJA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-01-10)
• BHAG SINGH @ BHAGIRATH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-01-10)
• MUKESH KUMAR CHIMPA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-01-07)
• BHANWAR LAL v. STATE OF RAJASTHAN-STATE — Rajasthan High Court (2022-01-07)
• ASHOK KUMAR @ SANWAR RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-01-07)
• RAJ. HIGH COURT,JODHPUR v. MADHU ARORA — Rajasthan High Court (2022-01-07)