SANDEEP MEHTA,ARUN BHANSALI

27 recorded High Court judgment(s) · 2017–2023

Courts

Disposal nature

Recent judgments

• THE SECRETARY v. BHATT SINGH — Rajasthan High Court (2023-12-19)
• PRAVEEN KUMAR PATEL v. RAJASTHAN HIGH COURT, JODHPUR — Rajasthan High Court (2021-10-25)
• YASIN @ SIMIYA @ CHIMIYA v. STATE — Rajasthan High Court (2019-08-08)
• STATE OF RAJASTHAN v. AVINASH @ OM PRAKASH — Rajasthan High Court (2019-08-07)
• MANCHHARAM v. STATE — Rajasthan High Court (2019-08-02)
• CHETAN RAM v. STATE — Rajasthan High Court (2019-07-30)
• ROOP SINGH @ IF SINGH @ DAL SINGH v. STATE — Rajasthan High Court (2019-07-30)
• YASHPALSINGH v. STATE — Rajasthan High Court (2019-07-29)
• SMT SANGEETA v. STATE — Rajasthan High Court (2019-07-25)
• NAWALSINGH v. STATE — Rajasthan High Court (2019-07-18)