LexSANDEEP MEHTA,ABHAY CHATURVEDI
522 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 522 |
Disposal nature
| DISMISSED | 195 |
| ALLOWED | 175 |
| DISPOSED OF | 134 |
| PARTLY ALLOWED | 12 |
| WITHDRAWN | 5 |
| TRANSFERRED | 1 |
Recent judgments
- SANJAY PANDEY v. STATE — Rajasthan High Court (2020-03-06)
- PEERARAM v. STATE — Rajasthan High Court (2020-03-06)
- RAJU PRAJAPAT v. STATE — Rajasthan High Court (2020-03-06)
- DATAR SINGH v. STATE — Rajasthan High Court (2020-03-05)
- GANPAT BANO v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-05)
- RAWARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-05)
- POMARAM v. STATE — Rajasthan High Court (2020-03-05)
- SAMPAT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-05)
- MOHAN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-05)
- BHAWANI SINGH v. STATE — Rajasthan High Court (2020-03-05)