LexSANDEEP MEHTA
11,993 recorded High Court judgment(s) · 2002–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 11993 |
Disposal nature
| PREMPTORY | 3801 |
| DISPOSED OF | 3330 |
| DISMISSED | 2470 |
| ALLOWED | 2130 |
| WITHDRAWN | 98 |
| (unspecified) | 45 |
| PARTLY ALLOWED | 43 |
| MODIFIED | 38 |
Recent judgments
- SMT SANTARA DEVI W/O LATE SHRI GOPAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-07-05)
- JAISINGH CHAUHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-29)
- JAI PRAKASH SAPRA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-10-12)
- M/S SARAN BROTHERS v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-28)
- GOKUL v. STATE — Rajasthan High Court (2023-07-18)
- RAVINDRA SINGH CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-11)
- NANDUSINGH S/O SHRI BHIKAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-04)
- TIKARAM S/O JAGANNATH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-04)
- GHANSHYAM SON OF RAGHUVEER v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-04)
- MAHENDRA SINGH SHEKHAWAT S/O JASWANT SINGH SHEKHAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-04)