LexSANDEEP KUMAR
32,761 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 32761 |
Disposal nature
| BAIL GRANTED | 12077 |
| DISMISSED | 10737 |
| ALLOWED | 3523 |
| WITHDRAWN | 3089 |
| DISPOSED | 2878 |
| PARTLY ALLOWED (DISPOSAL) | 190 |
| BAIL REJECTED | 70 |
| CONVERTED | 67 |
Recent judgments
- Pushkar Singh @ Pushkar Kumar Singh v. The State of Bihar — Patna High Court (2026-05-15)
- Dinesh Choudhary @ Dinesh Chaudhary v. The State of Bihar — Patna High Court (2026-05-15)
- Abhishek Kumar @ Abhishek Kumar Hindu v. The State of Bihar — Patna High Court (2026-05-15)
- Vikram Singh @ Vikram Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Rajesh Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Animesh Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Animesh Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Shiv Mangal Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Chandan paswan @ Chandan Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Awadh Paswan v. The State of Bihar — Patna High Court (2026-05-15)