LexSANDEEP KASHINATH SHINDE, S.C. DHARMADHIKARI
116 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 116 |
Disposal nature
| Disposed Off | 50 |
| Dismissed | 18 |
| Allowed | 12 |
| DISPOSED OFF | 8 |
| (unspecified) | 7 |
| WITHDRAWN | 5 |
| Allowed To be withdrawn | 4 |
| Rule Made Absolute | 4 |
Recent judgments
- SHRI. JAYRAM KRUSHNAJI PATIL AND ANR. v. THE CHIEF OFFICER, ISLAMPUR MUNICIPAL COUNCIL AND ANR. — Bombay High Court (2019-09-26)
- SHRI. JAYRAM KRUSHNAJI PATIL AND ANR. v. THE CHIEF OFFICER, ISLAMPUR MUNICIPAL COUNCIL AND ANR. — Bombay High Court (2019-09-26)
- KAMLAKAR R. SHENOY v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-09-18)
- MADHAVDAS KUNDANDAS NAGPAL v. JAHANGIR NARIMAN MESTRY AND ORS. — Bombay High Court (2019-08-29)
- SURINDER MOHAN ARORA v. MAHARASHTRA STATE CO-OPERATIVE BANK LIMITED, AND ORS — Bombay High Court (2019-08-22)
- MS. SNEHAL DILIP GAIKWAD v. SCHEDULED TRIBE CASTE CERTIFICATE VERIFICATION COMMITTEE, PUNE DIV. THROUGH MEMBER SECRETARY AND OR — Bombay High Court (2019-08-06)
- MS. SNEHAL DILIP GAIKWAD v. SCHEDULED TRIBE CASTE CERTIFICATE VERIFICATION COMMITTEE, PUNE DIV. THROUGH MEMBER SECRETARY AND OR — Bombay High Court (2019-08-06)
- M/S. COSMOS REALTORS JOINT VENTURE, THROUGH SHRI. SURAJ PARMAR v. THE MUNICIPAL CORPORTION FOR THE CITY OF THANE, THROUGH COMMISSIONER AND ANR — Bombay High Court (2019-08-06)
- SATARA EDUCATION SOCIETY'S SATARA POLYTECHNIC THROUGH PRINCIPAL AND ANR v. ALL INDIA COUNCIL OF TECHNICAL EDUCATION AND ORS — Bombay High Court (2019-08-02)
- BASAVRAJ MALLIKARJUN JEURE v. THE COMMISSIONER, HANDICAPPED WELFARE , PUNE AND ORS — Bombay High Court (2019-08-02)