SANDEEP KASHINATH SHINDE,RETIRED JUDGE,REGISTRAR(OS)/PROTHONOTARY AND SR. MASTER

25 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• THE NEW INDIA ASSURANCE CO. LTD. THROUGH ITS BRANCH MANAGER v. SMT. GUNABAI JAGANNATH KALE AND ORS. — Bombay High Court (2018-12-08)
• THE NEW INDIA ASSURANCE CO. LTD. v. MRS. LATA MOHAN MANE AND ORS. — Bombay High Court (2018-12-08)
• THE ORIENTAL INSURANCE CO. LTD. THROUGH MOTOR THIRD PARTY CLAIM HUB, v. MR. UMAR ABBAS KOPEKAR AND ORS. — Bombay High Court (2018-12-08)
• ORIENTAL INSURANCE COMPANY LIMITED v. MR. JAVED SULTAN SHAIKH AND ORS. — Bombay High Court (2018-12-08)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI THROUGH ITS DIVISIONAL CONTROLLER v. SMT. SINDHU WD/O. MARUTI GADE AND ORS. — Bombay High Court (2018-12-08)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED.THR.ITS DIVISIONAL CONTROLLER. v. SMT.SHILPA MANOJ PATEL AND ORS. — Bombay High Court (2018-12-08)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI THROUGH ITS DIVISIONAL CONTROLLER v. SMT. SINDHU WD/O. MARUTI GADE AND ORS. — Bombay High Court (2018-12-08)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI THROUGH ITS DIVISIONAL CONTROLLER v. SMT. SINDHU WD/O. MARUTI GADE AND ORS. — Bombay High Court (2018-12-08)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI THROUGH ITS DIVISIONAL CONTROLLER v. SMT. SINDHU WD/O. MARUTI GADE AND ORS. — Bombay High Court (2018-12-08)
• BOMBAY ELECTRIC SUPPLY AND TRANSPORT v. SHRI.RAJESH KAMBLE — Bombay High Court (2018-12-08)