LexSANDEEP KASHINATH SHINDE, RANJIT MORE
64 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 64 |
Disposal nature
| OTHERS DISPOSED OFF | 49 |
| ALLOWED TO BE WITHDRWAN AT FINAL HEARING STAGE | 6 |
| (unspecified) | 3 |
| RULE ABSOLUTE | 3 |
| RULE DISCHARGED | 2 |
| Dismissed | 1 |
Recent judgments
- VIJAY KUMAR SRIVASTAV v. AYUCBKHAN MADEEKHAN PATHAN AND ORS — Bombay High Court (2019-07-17)
- DEEPAK SHYAMSUNDAR GUPTA AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-02-13)
- SATISH BALARAM JADHAV AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-12-19)
- RITEN DEVINDER GHAI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-12-19)
- SATISH BALARAM JADHAV AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-12-19)
- POONAMCHAND GULABCHANDJI JAIN AND ORS. v. GOVIND GHISARAM MEDHWAL AND ANR. — Bombay High Court (2017-12-08)
- ANSHU DHARMENDRA @ RAVI BRAHMBHATT v. THE COMMISSIONE OF POLICE AND ORS — Bombay High Court (2017-12-08)
- MOHAN MARUTI PANDHARE v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-12-08)
- RAVI MANGIDAS VAISHNAV v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-12-08)
- CHETAN V. NISAR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-12-08)