LexSANDEEP KASHINATH SHINDE, R.M. SAVANT
893 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 893 |
Disposal nature
| OTHERS DISPOSED OFF | 472 |
| RULE ABSOLUTE | 143 |
| ALLOWED TO BE WITHDRWAN AT FINAL HEARING STAGE | 70 |
| Disposed Off | 62 |
| (unspecified) | 40 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE | 34 |
| Dismissed | 14 |
| OTHER DISPOSED OFF | 12 |
Recent judgments
- MS. ANUPAMA SHARMA v. MR. VIKRAM KAMAL JAGTIANI — Bombay High Court (2018-10-25)
- RIZWAN AAMIR SHAIKH AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-02-24)
- RAJESH S. YADAV v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-02-24)
- BHAKTAWAR COMMERCIAL CO.OP. SOC.LTD.AND ANR. v. MUNICIPAL CORPORATION OF GREATER MUMBAI and ORS. — Bombay High Court (2018-02-24)
- AJAY CHAMPAKLAL DAGA v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, LOW AND JUDICIARY DEPT. AND ANR. — Bombay High Court (2018-02-23)
- SHRI MAHESH YASHWANT AYARE v. MRS. MEGHA MAHESH AYARE AND ANR. — Bombay High Court (2018-02-23)
- JITESH DABA SHETTY v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-02-23)
- ASHISH JAWAHAR MEHRA v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-02-23)
- SNEHALATHA KESHAV PALAN AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-02-23)
- BABU @ NANNU HIMAYAT SHAIKH AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-02-23)