SANDEEP KASHINATH SHINDE,NATIONAL LOK ADALAT

57 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED v. SMT.SANGITA ADINATH CHOUGULE AND ORS. — Bombay High Court (2021-09-25)
• BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. v. MR. ASHISH SHANTARAM BHAGAT (DEATH) THROUGH LEGAL HEIRS ANANYA ASHISH BHAGAT AND ORS. — Bombay High Court (2021-09-25)
• ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED v. SMT. ASHA SURESH KONDUSKAR AND ORS. — Bombay High Court (2021-09-25)
• BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED v. SHRI. BABU LAXMAN VALAVI AND ANR. — Bombay High Court (2021-09-25)
• THE NEW INDIA ASSURANCE CO. LTD. v. PANDI C. TEWAR AND ANR — Bombay High Court (2021-09-25)
• THE NEW INDIA ASSURANCE CO. LTD. THROUGH MUMBAI REGIONAL OFFICE-I v. MR. SHIVAJI DHONDIBA GAVALI THROUGH HIS NEXT FRIENDAND SOU. KRISHNABAI SHIVAJI GAVALI ORS. — Bombay High Court (2021-09-25)
• SHRI. SHARAD DILIP YADAV v. SHRI. SUHAS MARUTI UNALE AND ANR — Bombay High Court (2021-09-25)
• NEW INDIA ASSURANCE CO. LTD. v. UJWALA ANANDRAO JADHAV AND OTHRS — Bombay High Court (2021-09-25)
• FUTURE GENERAL INDIA INSURANCE CO.LTD v. MR VITHAL DATTATRAYA JAGTAP.... — Bombay High Court (2021-09-25)
• FUTURE GENERALI INDIA INSURANCE CO.LTD.THR.ITS.DIVISIONAL MANAGER, v. MR.PRAKASH TUKARAM BHANGE AND ANR. — Bombay High Court (2021-09-25)