SANDEEP KASHINATH SHINDE, M.S. SANKLECHA
663 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 663 |
Disposal nature
| (unspecified) | 502 |
| DISMISSED | 65 |
| DISPOSED OFF | 39 |
| WITHDRAWN | 20 |
| Disposed Off | 15 |
| Allowed | 10 |
| OTHERS DISPOSED OFF | 4 |
| Dismissed | 2 |
Recent judgments
- SHYAM NARAYAN AND BROS v. UNION OF INDIA AND 2 ORS. — Bombay High Court (2019-07-03)
- UNIQUE COLOUR LAB v. UNION OF INDIA and ORS. — Bombay High Court (2019-07-03)
- THE COMMISSIONER OF CGST AND CENTRAL EXCISE v. TOYO ENGINEERING INDIA LTD. — Bombay High Court (2019-07-03)
- PIRAMAL HOLDINGS LTD. v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2019-07-03)
- NICOMET INDUSTRIES LIMITED v. DEPUTY COMMISSIONER OF SALES TAX (E-615) AND ANR — Bombay High Court (2019-07-01)
- M. N. NAVALE THR P.O.A. HOLDER PRAKASH R. PATIL v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-10-19)
- SADASHIV MOKASHI v. HIGH COURTS ON ITS OWN MOTION AND ANR — Bombay High Court (2018-10-16)
- MARUTI NIRUTTI NAVALE v. HIGH COURT ON ITS OWN MOTION AND ORS — Bombay High Court (2018-10-16)
- HIGH COURT ON ITS OWN MOTION v. MR. M. N. NAVALE, THE PRESIDENTAND ANR — Bombay High Court (2018-08-28)
- HIGH COURT ON ITS OWN MOTION v. M. N. NAVALE AND ANR — Bombay High Court (2018-08-28)
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