LexSANDEEP KASHINATH SHINDE, B.R. GAVAI
490 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 490 |
Disposal nature
| Rule Made Absolute | 148 |
| Disposed Off | 140 |
| DISPOSED OFF | 91 |
| Rejected | 31 |
| Allowed | 27 |
| Dismissed | 25 |
| Allowed To be withdrawn | 7 |
| DISMISSED | 4 |
Recent judgments
- MS. CHARUSHILA SARDARSING RAJPUT v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-04-25)
- SMT. KADAM SUCHETA GULABRAO AND ANR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY, AND ANR — Bombay High Court (2019-04-25)
- SHRI. GAIKWAD ARUN MOHANRAO AND ANR. v. THE STATE OF MAHARASHTRA and ANR. — Bombay High Court (2019-04-25)
- MS. GHADAGE MINAL SHAMRAO AND ANR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ANR — Bombay High Court (2019-04-25)
- SHRI. AHIRE NITIN SUDAM AND ORS. v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-04-25)
- SACHIN ANANDRAO PATIL AND ANR. v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY AND ANR. — Bombay High Court (2019-04-25)
- SHRI. MARUTI DINKAR KAMBLE AND ANR. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ANR. — Bombay High Court (2019-04-25)
- SHRI. MARUTI DINKAR KAMBLE AND ANR. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ANR. — Bombay High Court (2019-04-25)
- SHRI. GADE NANASAHEB VITTHAL AND ORS. v. THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY AND ORS. — Bombay High Court (2019-04-25)
- GURAV NAVNATH MAHADEO AND ANR. v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY AND ANR. — Bombay High Court (2019-04-25)