LexSANDEEP KASHINATH SHINDE, B.P. DHARMADHIKARI
435 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 435 |
Disposal nature
| OTHERS DISPOSED OFF | 216 |
| Disposed Off | 126 |
| (unspecified) | 34 |
| Dismissed | 20 |
| Allowed | 13 |
| Rejected | 8 |
| Allowed To be withdrawn | 4 |
| DELAY CONDONATED/REJECTED. | 3 |
Recent judgments
- ATIKUL HABIBUL REHMAN SHAIKH AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-02)
- ATIKUL HABIBUL REHMAN SHAIKH AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-02)
- PRAFULLA MAHENDRA GHADI v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-02)
- VISHWANATH JAYNATH YADAV @ MOTHA KAKA v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-02)
- THE STATE OF MAHARASHTRA v. RAMESH VISHWANATH DARANDALE AND ORS — Bombay High Court (2019-12-02)
- PRAJAKTA SHYAM SHELAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-02)
- ATIKUL HABIBUL REHMAN SHAIKH AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-02)
- INDRAJEET NANDKUMAR VHATKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-10-22)
- SACHIN CHANDRAKANT DANGAT v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-10-22)
- INDRAJEET NANDKUMAR VHATKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-10-22)