SANDEEP KASHINATH SHINDE
4,267 recorded High Court judgment(s) · 2017–2025
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| Bombay High Court | 4267 |
Disposal nature
| Disposed Off | 2104 |
| (unspecified) | 580 |
| Allowed | 345 |
| OTHERS DISPOSED OFF | 329 |
| BAIL GRANTED | 203 |
| Dismissed | 198 |
| ANTICIPATORY BAIL GRANTED | 122 |
| BAIL REJECTED | 99 |
Recent judgments
- VANDANA SHIVAJI BHOITE AND OTHERS v. SOU.HIRABAI BHAGWAT BHOITE AND OTHERS — Bombay High Court (2025-08-14)
- SUNIL MURLIDHAR BHAGAT v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS — Bombay High Court (2023-03-09)
- SHRI.GAJANAN NARAYAN MATRE v. SHRI.HARISCHANDRA @ HARIBHAU SOMA THAKUR AND OTHERS — Bombay High Court (2023-01-16)
- BALWINDER KAUR NARENDRASINGH BHURJI AND ORS. v. RELIANCE GENERAL INSURANCE CO. LTD., GUJARAT AND ORS. — Bombay High Court (2023-01-13)
- GANPAT GOVIND SHIGVAN v. PREETI PARESH SHAH — Bombay High Court (2023-01-13)
- MUNNIR AHMED ABDUL JABBAR AZMI (DECEASED)1.ABU AZMI(PRESIDENT)2.SHAIKH NAJMUDDIN(JT.SEC.) AND ANR. v. GHAZI MOHAMMED IRFAN AND ANR. — Bombay High Court (2023-01-12)
- MUNNIR AHMED ABDUL JABBAR AZMI (DECEASED) AND ANR. v. GHAZI MOHAMMED IRFAN AND ANR. — Bombay High Court (2023-01-12)
- RELIANCE GENERAL INSURANCE CO. LTD. v. SHRI. RAM BHAWAN SHRIRAMCHARAN PAL AND ANR. — Bombay High Court (2023-01-12)
- RELIANCE GENERAL INSURANCE COMPANY LTD. v. DATTARAM RAJARAM MORE AND ANR. — Bombay High Court (2023-01-12)
- MUNNIR AHMED ABDUL JABBAR AZMI AND ANR. v. GHAZI MOHAMMED IRFAN AND ANR. — Bombay High Court (2023-01-12)
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