SANDEEP K. SHINDE

364 recorded High Court judgment(s) · 2021–2022

Courts

Bombay High Court

364

DISPOSED OFF	119
APPLICATION ALLOWED	85
Withdrawn	73
Disposed of	69
DISMISSED	11
Dismissed for non prosecution	1
RULE DISCHARGED	1
Rejected at Admission stage	1

PHILOMENA GONSALVES E FERNANDES AND ANR v. SANTANA MARIANO ANTONIO XAVIER FERNANDES (DEC) AND 2 ORS — Bombay High Court (2022-08-26)
STATE, THR. P.I. PONDA POLICE STATION, PONDA v. SUHAS NAIK — Bombay High Court (2022-08-19)
ANITA L. D'SILVA (DEC) THR. HER LRS., v. HERCULANO ERNESTO LECERDA (DECEASED) WITHOUT ANY LRS. AND 6 ORS., — Bombay High Court (2022-08-18)
AISHA REP. BY PARTNERS AND 10 ORS v. SAYYED IMRAN — Bombay High Court (2022-08-18)
SAYYED IMRAN v. AISHA A REGISTERED PARTNERSHIP FIRM REP. BY ITS PARTNERS AND 6 ORS — Bombay High Court (2022-08-18)
PANDHARI VITHAL USCAIKAR v. RAMESH GANGARAM USCAIKAR AND ANR — Bombay High Court (2022-08-18)
MARIA ADELAIDE RODRIGUES E PEREIRA., v. TIMBLO ENTERPRISES A SOLE PROP. FIRM OF RADHA SATISH TIMBLO AND 2 ORS., — Bombay High Court (2022-08-18)
SAKINA TAJDIN MAVANY v. TAJDIN JAVERBHAI MAVANY (SINCE DEC.) REP. BY LRS — Bombay High Court (2022-08-18)
VINAYAK PADMANABH SINKRE (DEC) THR. LRS. AND 6 ORS v. VISHNUDAS DATTATRAY SADHALE — Bombay High Court (2022-08-17)
VIKAS RATHOD, THR. NEXT FRIEND RAHUL ISHWAR RATHOD ( PRESENTLY IN JUDICIAL CUSTODY COLVALE) v. STATE OF GOA THR. PUBLIC PROSECUTOR AND ANR — Bombay High Court (2022-08-17)