SANDEEP CHAUDHARY JOINT REGISTRAR (JUDICIAL)

98 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• MUNINDRA ALIAS GUDDU AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
• SMT SONIKA SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
• OM PRAKASH CHAUHAN v. ASHUTOSH SRIVASTAVA — Allahabad High Court (2026-05-13)
• PRASHANT YADAV v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
• JITENDRA KUMAR RAI v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-05-13)
• RAJ BAHADUR YADAV v. State of UP AND 3 OTHERS — Allahabad High Court (2026-05-11)
• KULDEEP KUMAR ARUN AND 6 OTHERS v. State of UP AND ANOTHER — Allahabad High Court (2026-05-11)
• RADHA GOVIND v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
• BASHINULLAH ALIAS MATRA v. STATE OF U.P. — Allahabad High Court (2026-05-11)
• HAR SWAROOP v. STATE OF U.P. AND 12 OTHERS — Allahabad High Court (2026-05-11)