SAMUDRALA GOVINDARAJULU
7,684 recorded High Court judgment(s) · 2002–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 7680 |
| Andhra Pradesh High Court | 4 |
Disposal nature
| DISMISSED | 3707 |
| ALLOWED NO COSTS | 1590 |
| WITHDRAWN | 654 |
| DISMISSED NO COSTS | 539 |
| DISPOSED OF NO COSTS | 313 |
| PARTLY ALLOWED NO COSTS | 240 |
| DISMISSED AS INFRUCTUOUS | 227 |
| DISMISSED WITH COSTS | 186 |
Recent judgments
- Mr.G.Nagamani Krishna, v. Smt. G.Sireesha, — Telangana High Court (2013-08-02)
- Killadi China Seetharamaiah v. Buridi Appa Rao, — Telangana High Court (2013-08-02)
- Kheda Narsimha Chary, v. Alwanpally Ashanna, — Telangana High Court (2013-08-02)
- R.Praveender Reddy, v. Smt.P.Anasuyamma, — Telangana High Court (2013-08-02)
- V B N Ganapathi v. G Surendranath — Telangana High Court (2013-08-02)
- Smt. Akula Sanghavi v. Sri Akula Jugal Kishore Kumar, — Telangana High Court (2013-08-02)
- Padamati Madhusudhan Reddy v. Smt. Ega Sabitha, — Telangana High Court (2013-08-02)
- Chidipi Debora Reyno Helen v. Sri Chidip Anil Kumar — Telangana High Court (2013-08-02)
- Mrs.V.J.Sonia v. Sri Dennis Johnson — Telangana High Court (2013-08-02)
- Smt.Senapati Bhulaxmi, v. Sri Senapati Venki Naidu, — Telangana High Court (2013-08-02)
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