SAMIT GOPAL

12,710 recorded High Court judgment(s) · 2020–2026

Courts

Allahabad High Court

12710

Allowed/Partly Allowed on merits	4289
Disposed off/Decided on merits	2597
Dismissed on merits	2462
Dismiss other than merit(DD/Non Prosec./Abated)	2460
DISMISSED AS WITHDRAWN	453
DISMISSED AS INFRUCTUOUS	163
(unspecified)	119
DISMISSED AS NOT PRESSED	92

NEERAJ JAUHARI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
MUKESH KUMAR AND 4 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
XX JUVENILE AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
PRIYA @ PINKI @ BANTA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
SHANKAR AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2026-05-13)
JAYVEER SINGH AND 2 OTHERS v. STATE OF UP 3 ANOTHER — Allahabad High Court (2026-05-12)
LALU TIWARI ALIAS KAMLAKANT AND 3 OTHERS v. State of UP AND ANOTHER — Allahabad High Court (2026-05-11)
NARSING GIRI ALIAS PAPPU GIRI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
ASHISH B EGVERT v. STATE OF U.P. — Allahabad High Court (2026-05-11)
PRAMOD GIRI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)