SAMIR J. DAVE

4,080 recorded High Court judgment(s) · 2021–2025

Courts

Gujarat High Court

4080

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1321
27-WITHDRAWN @ ADM.STAGE	895
38-RULE ABSOLUTE/ALLOWED @ FH	720
40-WITHDRAWN @ FH	431
28-REJECTED @ ADM.STAGE	356
39-RULE DISCHARGED/DISMISSED @ FH	89
31-NOTICE DISCHARGED @ ADM.STAGE	53
35-ANY OTHER MODE @ ADM.STAGE	41

NINTO JOS ANGAMALI v. STATE OF GUJARAT — Gujarat High Court (2025-08-22)
NATHUBHAI PACHANBHAI CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2023-10-04)
KIRITSINH BAHADURSINH JADEJA v. STATE OF GUJARAT — Gujarat High Court (2023-10-03)
MANISHBHAI BHUPENDRABHAI PONDA v. STATE OF GUJARAT — Gujarat High Court (2023-10-03)
PRIT PRAKASHBHAI GARALA(disposed of as withdrwan) v. STATE OF GUJARAT — Gujarat High Court (2023-09-27)
ASHISH GANESHBHAI VYAS v. STATE OF GUJARAT — Gujarat High Court (2023-09-27)
KAMLESHBHAI DHANSUKHBHAI MODI v. STATE OF GUJARAT — Gujarat High Court (2023-09-27)
XYZ v. STATE OF GUJARAT — Gujarat High Court (2023-09-26)
SOHEL NAZARMIYA MALEK v. THE STATE OF GUJARAT — Gujarat High Court (2023-09-26)
ARVINDBHAI PRATAPBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2023-09-26)