SAMEER JAIN

25,806 recorded High Court judgment(s) · 2015–2026

Courts

Rajasthan High Court	15919
Allahabad High Court	9887

DISPOSED OF	6527
DISMISSED	6362
Allowed/Partly Allowed on merits	5086
ALLOWED	2350
Dismissed on merits	1733
Dismiss other than merit(DD/Non Prosec./Abated)	1311
Disposed off/Decided on merits	1066
WITHDRAWN	624

SUKHBIR SINGH SIDHU S/O SH. MAHENDRA SINGH SIDHU v. RAJASTHAN STATE ROAD TRANSPORT CORPORATION (RSRTC) — Rajasthan High Court (2026-05-27)
SAHIL MUKKAD S/O KANARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
MAYA GURJAR v. STATE MEDICAL AND HEALTH DEPORS — Rajasthan High Court (2026-05-27)
ST. LUKE METHODIST CHURCH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
SONU KUMAR, S/O. MANOJ KUMAR GUPTA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
GIRRAJ VASHISHTHA SON OF GANGA SAHAI SHARMA v. SHRI SHEELA MATA TEMPLE TRUST — Rajasthan High Court (2026-05-27)
HARIOM MALI S/O BALRAM MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
KHUSHBU BANO DAUGHTER OF BASRUDDIN KHAN v. BOARD OF SECONDARY EDUCATION, RAJASTHAN — Rajasthan High Court (2026-05-26)
SHRI KRISHAN BHAGWAN SHIKSHA SAMITI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
RAGHUKUL SCHOOL OF NURSING v. STATE OF RAJ AND ORS — Rajasthan High Court (2026-05-26)