SAMBASIVARAO NAIDU

2,048 recorded High Court judgment(s) · 2022–2024

Courts

Telangana High Court

2048

DISMISSED	654
ALLOWED NO COSTS	412
DISPOSED OF NO COSTS	403
DISMISSED AS NON PROSECUTION	159
DISMISSED AS INFRUCTUOUS	130
WITHDRAWN	119
PARTLY ALLOWED NO COSTS	84
DISMISSED NO COSTS	36

Ranga Chary (died per Lrs) and 6 others v. The Asst Commissioner for Endowment and another — Telangana High Court (2024-07-26)
Kalluri yadagiri v. Sri Koppula Naresh and 2 others — Telangana High Court (2024-07-26)
K. Laxman v. R. Satyanarayana — Telangana High Court (2024-07-26)
Challa Venkateshwarlu v. Challa Susheela — Telangana High Court (2024-07-26)
Indes projects v. Bose corporation india pvt ltd — Telangana High Court (2024-07-12)
M/S.Bose Corporation India Pvt.Ltd v. M/S.INDES Projects — Telangana High Court (2024-07-12)
THE PRINCIPAL, GOVT., ITI., MANCHERIAL v. PILLALAMARRI VEERAMALLU, MANCHERIAL — Telangana High Court (2024-07-12)
Rajender (died) peer L.Rs. v. P.Chandrakala — Telangana High Court (2024-07-12)
Smt B.Ramadevi v. M/S Prime Properties and 2 others — Telangana High Court (2024-07-05)
Smt.Mangaram Sumalatha and 4 others v. B, Roopkaran Reddy and 3 others — Telangana High Court (2024-07-05)