SAMARENDRA PRATAP SINGH,. KISHORE K. MANDAL

25 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• PRABHASH MANDAL v. STATE OF BIHAR — Patna High Court (2015-10-15)
• THAKUR PASWAN and ANR v. STATE OF BIHAR — Patna High Court (2015-10-15)
• THE STATE OF BIHAR v. RAM CHANDRA SINGH and ORS — Patna High Court (2015-10-15)
• SUKHDEO MANDAL and ORS v. STATE OF BIHAR — Patna High Court (2015-10-15)
• KUTUM KHATIC v. STATE OF BIHAR — Patna High Court (2015-04-24)
• SATENDRA SINGH YADAV @ SATENDRA YADAV v. STATE OF BIHAR — Patna High Court (2015-04-24)
• LALAN KUMAR SINGH v. STATE OF BIHAR — Patna High Court (2015-04-10)
• BAGULIA KAHAR v. STATE OF BIHAR — Patna High Court (2015-04-08)
• BHUDEO CHAUHAN and ANR v. STATE OF BIHAR — Patna High Court (2015-04-07)
• BHAGWAT SHARMA v. STATE OF BIHAR — Patna High Court (2015-04-07)