LexSAMARENDRA PRATAP SINGH
477 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 477 |
Disposal nature
| DISPOSED | 155 |
| DISMISSED | 154 |
| ALLOWED | 71 |
| WITHDRAWN | 60 |
| D.F.D. FOR NON APPEARANCE | 32 |
| BAIL GRANTED | 4 |
| DISPOSAL WITH OBSERVATION | 1 |
Recent judgments
- Shree Baidyanath Ayurved Bhawan Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Samrat Chemical Industries v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Manoj Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Piyush Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Rajiv Ranjan Bharti v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Vindeshwari Prasad v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Suresh Prasad v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Anil Yadav v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Chunchun Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Uday Prasad Keshri v. The State Of Bihar and Ors — Patna High Court (2016-09-30)