LexSAMARENDRA PRATAP SINGH
440 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 440 |
Disposal nature
| DISPOSED | 146 |
| DISMISSED | 131 |
| ALLOWED | 63 |
| WITHDRAWN | 62 |
| D.F.D. FOR NON APPEARANCE | 32 |
| BAIL GRANTED | 4 |
| CONVERTED | 1 |
| DISPOSAL WITH OBSERVATION | 1 |
Recent judgments
- The State Of Bihar v. Prabhas Chandrakarn and Ors — Patna High Court (2016-10-28)
- The State Of Bihar and Ors v. Navin Kumar and Ors — Patna High Court (2016-10-28)
- Vikash Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Shailendra Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Sanjay Yadav v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Abhishek Pandey v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Amit Kumar Sinha v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Ratan Yadav v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Ranjit Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
- Gopal Prasad v. The State Of Bihar and Ors — Patna High Court (2016-09-30)