LexSAMARENDRA PRATAP SINGH
5,501 recorded High Court judgment(s) · 2010–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 5501 |
Disposal nature
| DISPOSED | 3155 |
| ALLOWED | 1227 |
| WITHDRAWN | 490 |
| DISMISSED | 238 |
| BAIL GRANTED | 123 |
| REJECTED | 114 |
| D.F.D. FOR NON APPEARANCE | 89 |
| PARTLY ALLOWED (DISPOSAL) | 58 |
Recent judgments
- Vinay Singh v. The State Of Bihar — Patna High Court (2017-07-31)
- Satyendra Choudhary v. The State Of Bihar — Patna High Court (2017-07-31)
- Jokhu Paswan v. The State Of Bihar — Patna High Court (2017-07-31)
- Guddu Kumar v. The State Of Bihar — Patna High Court (2017-07-31)
- Narendra Singh v. The State Of Bihar and Ors — Patna High Court (2017-07-31)
- Nand Lal Gupta @ Nandu v. The State Of Bihar — Patna High Court (2017-07-31)
- Rajeev Ranjan Verma v. The State Of Bihar and Ors — Patna High Court (2017-07-28)
- Lallan Kumar v. The State Of Bihar and Ors — Patna High Court (2017-07-27)
- Sudhir Kumar v. The State Of Bihar Through The Superintendent Of Police Vigilance Department, Bihar, Patna — Patna High Court (2017-07-27)
- Kamlesh Mohan Jha v. The State Of Bihar and Ors — Patna High Court (2017-07-27)