SAMAPTI CHATTERJEE, SUBHASIS DASGUPTA
25 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 25 |
Disposal nature
| REJECTED | 10 |
| ALLOWED | 8 |
| DISMISSED AS NOT PRESSED | 3 |
| DISPOSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- SUDHAMAY BISWAS v. State of West Bengal — Calcutta High Court (2020-10-01)
- NATIONAL HIGHWAY AND INFRASTRUCTURE DEVELOPMENT COR,LTD v. RAKESH KUMAR BHAGAT & ORS — Calcutta High Court (2020-10-01)
- SHAKTIPADA MAITY @ BAPI v. State of West Bengal — Calcutta High Court (2020-10-01)
- UJJAL BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-01)
- ABIR MOLLA ALIAS ABIR v. State of West Bengal — Calcutta High Court (2020-10-01)
- LALON SK v. State of West Bengal — Calcutta High Court (2020-10-01)
- KOUSHIK BAGDI @KAUSHIK BAGDI v. State of West Bengal — Calcutta High Court (2020-10-01)
- RAJIB GHOSH v. State of West Bengal — Calcutta High Court (2020-10-01)
- LIMON MALAKAR v. State of West Bengal — Calcutta High Court (2020-10-01)
- TOHAR SK. @ TOHAR ALI SK. @TOHAR GOLAM v. State of West Bengal — Calcutta High Court (2020-10-01)
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