SAMAPTI CHATTERJEE, KAUSIK CHANDA

49 recorded High Court judgment(s) · 2017–2020

Courts

Disposal nature

Recent judgments

• RANADIP SAHA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-12-02)
• CHANDGOPAL PAL @ CHAND GOPAL PAL AND ORS v. State of West Bengal — Calcutta High Court (2020-12-02)
• SUKANTA ROY v. State of West Bengal — Calcutta High Court (2020-12-02)
• MANAS ROY v. State of West Bengal — Calcutta High Court (2020-12-02)
• LALCHAND SEKH v. State of West Bengal — Calcutta High Court (2020-12-02)
• ARIF SK AND ORS v. State of West Bengal — Calcutta High Court (2020-12-02)
• SADANANDA SHIKDER v. State of West Bengal — Calcutta High Court (2020-12-02)
• SHYAMAL BARMAN ALIAS ROY AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-12-02)
• BARUN BISWAS v. State of West Bengal — Calcutta High Court (2020-12-02)
• JADAV DOLAI v. State of West Bengal — Calcutta High Court (2020-12-02)