SAMAPTI CHATTERJEE, BIBEK CHAUDHURI

25 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• SATYA RANJAN SIL @ SONA SIL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-02-08)
• YUSUF ALI @MASTER v. State of West Bengal — Calcutta High Court (2020-09-16)
• EKEM SEKH v. State of West Bengal — Calcutta High Court (2020-09-16)
• ANJURA BEGUM @ MONJU @ MANJU v. State of West Bengal — Calcutta High Court (2020-09-16)
• ABU TAHER v. State of West Bengal — Calcutta High Court (2020-09-16)
• RABIUL ISLAM KHAN v. State of West Bengal — Calcutta High Court (2020-09-16)
• SONU ANSARI@JAMSHED ANSARI v. State of West Bengal — Calcutta High Court (2020-09-16)
• RAJU GUPTA v. State of West Bengal — Calcutta High Court (2020-09-16)
• SHARUK KHAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-09-16)
• MANGAL MANDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2020-09-16)