SAMAPTI CHATTERJEE, ANIRUDDHA ROY
81 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 81 |
Disposal nature
| ALLOWED | 34 |
| REJECTED | 29 |
| DISPOSED | 6 |
| DISMISSED AS NOT PRESSED | 5 |
| DISMISSED FOR DEFAULT | 3 |
| DISMISSED FOR NON PROSECUTION | 2 |
| PARTLY ALLOWED | 1 |
| DISMISSED | 1 |
Recent judgments
- SK. SARUK @ SK. FIROJ v. State of West Bengal — Calcutta High Court (2020-10-21)
- AJAUL HOQUE @ MD EJAJUL HOQUE AND ORS v. State of West Bengal — Calcutta High Court (2020-10-21)
- SUJIT PAKHIRA AND ANR v. State of West Bengal — Calcutta High Court (2020-10-21)
- DHARMENDRA SINGH AND ORS v. State of West Bengal — Calcutta High Court (2020-10-21)
- FALGUN ROY v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-21)
- MITHU SHAW @ SHOW @ MITHU SAO v. State of West Bengal — Calcutta High Court (2020-10-21)
- PARTHA DAS @ PARTHA KUMAR DAS v. State of West Bengal — Calcutta High Court (2020-10-21)
- SAIKAT BISWAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-10-21)
- SANJIB MAJUMDER v. State of West Bengal — Calcutta High Court (2020-10-21)
- SK RAMJAN @FATE v. State of West Bengal — Calcutta High Court (2020-10-21)
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