SALIL KUMAR RAI,SURENDRA SINGH - I

495 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

495

Disposed off/Decided on merits	254
Dismissed on merits	146
DISMISSED AS WITHDRAWN	39
Dismiss other than merit(DD/Non Prosec./Abated)	32
DISMISSED AS INFRUCTUOUS	17
Allowed/Partly Allowed on merits	6
DISMISSED AS NOT PRESSED	1

VIKASH KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
SANT SINGH LAW DEGREE COLLEGE BHUSKA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
SUNIL UPADHYAY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
KRISHNA DEV SHUKLA AND 3 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-16)
SAHABULLAH AND ANOTHER v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-12-16)
SALMA BEGUM AND 4 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-15)
MANOJ KUMAR YADAV v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-12-15)
SUHAIL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
MOHD MUIN ANSARI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
NARENDRA DEV CHAUBEY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)