SALIL KUMAR RAI,S. Q. H. RIZVI

44 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	29
Dismissed on merits	12
DISMISSED AS WITHDRAWN	2
DISMISSED AS NOT PRESSED	1

GAJENDRA SINGH v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2023-12-13)
HAFEEZ AHMAD v. STATE BANK OF INDIA — Allahabad High Court (2023-12-13)
MINAKSHI YADAV v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-12-13)
AMRIT LAL BIND v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-12-13)
KULDEEP v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-13)
MOHD. HAIDAR v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-12-13)
BRIJESH KUMAR PANDEY v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-13)
DR. SHYAM BIHARI MISHRA AND 4 OTHERS v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-12-13)
DUDH NATH YADAV v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-13)
SHAHID HUSAIN v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-12)